1. Bank Employees taking interest-free/ concessional loans taxable as perquisite: Supreme Court

2. Deliberate defiance of pre-litigation mediation process by parties can lead to imposition of costs: HC [Read Order]

3. Clear air for Citizens: Ex-Supreme and High Court Judges, Sr. Journalist invite PM Modi, and Rahul Gandhi to Debate

4. Muslims can’t claim rights in live-in relationship when having Spouse: High Court

5. 'Disrespecting' Judiciary: Akshay Kumar, Arshad Warsi's Jolly LLB 3 in legal trouble, Report

 

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